Court News
Sold Your Last Farm Land? Gujarat High Court Says Agriculturist Certificate Can’t Be Refused for Delay, Two-Year Window Runs From Issuance
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61 articles
Court News
Homemaker’s Work Can’t Be Valued at ₹1,500: Gujarat High Court Nearly Triples Award for Grandmother and Grandson, Makes Insurer ‘Pay and Recover’
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Court News
Desertion Proved, No Maintenance: Gujarat High Court Upholds Family Court’s Refusal of Section 125 Maintenance to Wife Living Apart Since 2008
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Court News
Wrong Officer Signed Off: Gujarat High Court Quashes Reassessment Over Alleged ‘On-Money’ in Land Sale, Holds 2023 Section 151 Proviso Is Not Retrospective
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Court News
Do Sundays Count Towards 240 Days? Gujarat High Court Says Yes for Forest Department Daily Wagers, Orders 1988 GR Benefits With 7th Pay Arrears
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Court News
‘Not an Auditor’: Gujarat High Court Refuses to Quash Disproportionate Assets Case Against Retired Deputy Collector, Says Family-Asset and Accounting Disputes Must Go to Trial
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Court News
Hurried Across an Unmanned Railway Crossing While Others Waited: Gujarat High Court Upholds Dismissal of Accident Claim Against Railways
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Court News
A Birth Register Entry Is Not Enough: Gujarat High Court Says Prosecution Must Prove Who Supplied the Date of Birth, Upholds POCSO Acquittal
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Court News
Wife’s Earlier Marriage Was Still Subsisting: Gujarat High Court Quashes 498A and Bigamy FIR Against Mother-in-Law
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Court News
No Custom Proved, No Bar: Gujarat High Court Upholds Tribal Widow’s Will and Urges State to Seek Hindu Succession Act Notification for Scheduled Tribes
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Court News
He Lifted a Cement Bag With His Teeth: Gujarat High Court Counts Contractor’s Guinness Record in Raising Accident Compensation
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Court News
Custody Case Must Stay Where the Children Live: Gujarat High Court Refuses Transfer but Lets Mother Appear by Video and Orders Husband to Pay Travel
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