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Court News

N.P. Saseendran v. N.P. Ponnamma & Ors.: Supreme Court Upholds Daughter’s Ownership Rights

Court News

Calcutta High Court Rules: Maintenance Tribunal Cannot Evict Children Under Senior Citizens Act

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Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal

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Delhi High Court: Limitation in Partition Suits Is a Mixed Question of Law and Fact

Madras High Court Upholds Sisters’ Equal Rights in Ancestral Property: Mortgage Records Not Enough to Deny Share

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Supreme Court: Testator’s Wish Prevails Over Equity, Will Excluding Daughter Married Outside Community Upheld

Court News

Supreme Court Rules Fresh Partition Not Allowed After Earlier Division, Sets Aside Decree