Court News
Rohtak MBBS Exam Scam: 23 Students Expelled, University Warns of Legal Consequences
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Education Law IndiaClear topic ×
22 articles
Court News
Allahabad High Court Orders Revision of CLAT-UG 2026 Merit List
Read article ↗
Court News
Punjab & Haryana HC Orders Special LLB Exam After Question Paper Blunder
Read article ↗
Court News
Kerala High Court: Quasi-Judicial Authorities Cannot Appeal Against Orders Setting Aside Their Own Decisions
Read article ↗
Court News
Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute
Read article ↗
Court News
Supreme Court Orders Nationwide Survey of Private Universities: Why Transparency in Higher Education Is Urgent
Read article ↗
Court News
Delhi High Court Allows NTA Affidavit as NEET-UG 2019 Scorecard: Relief for FMGE Aspirants
Read article ↗
Court News
CBSE Suspends Gurugram School’s Affiliation; Spotlight on Rules That Protect Students Nationwide
Read article ↗
Court News
Supreme Court Rules: Degree Title Not Mandatory If Core Subject Studied
Read article ↗
Court News
ITAT: Schools Without Statutory Approval and Excessive Profits Not Eligible for Section 12A Tax Exemption
Read article ↗