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389 articles

Took CUET in Subjects You Didn’t Study in Class 12? Delhi High Court Upholds DU’s Subject-Mapping Rule and Rejection of a B.A. History Seat

Court News

Took CUET in Subjects You Didn’t Study in Class 12? Delhi High Court Upholds DU’s Subject-Mapping Rule and Rejection of a B.A. History Seat

9 Nov 2026Read article ↗

Stitching at Home Doesn’t Mean She Needs No Shop: Delhi High Court Upholds Eviction From Nai Sarak Shop for Landlady’s Tailoring Business

Court News

Stitching at Home Doesn’t Mean She Needs No Shop: Delhi High Court Upholds Eviction From Nai Sarak Shop for Landlady’s Tailoring Business

7 Nov 2026Read article ↗

Drunk on Duty, Then Pleaded Depression: Delhi High Court Upholds CISF Constable’s Removal, Says Disability Protection Needs Proof, Not Assertion

Court News

Drunk on Duty, Then Pleaded Depression: Delhi High Court Upholds CISF Constable’s Removal, Says Disability Protection Needs Proof, Not Assertion

6 Nov 2026Read article ↗

Maintenance Order From Jharkhand, Family Now in Delhi: Delhi High Court Says No ‘Transfer Certificate’ Needed to Enforce It

Court News

Maintenance Order From Jharkhand, Family Now in Delhi: Delhi High Court Says No ‘Transfer Certificate’ Needed to Enforce It

5 Nov 2026Read article ↗

Anissia Batra Death Case: Delhi High Court Discharges Husband of Abetment and Cruelty Charges, Upholds Discharge of In-Laws on Dowry Death

Court News

Anissia Batra Death Case: Delhi High Court Discharges Husband of Abetment and Cruelty Charges, Upholds Discharge of In-Laws on Dowry Death

5 Nov 2026Read article ↗

SDM Found Neither Ownership Nor Threat Verified, DM Ordered Eviction Anyway: Delhi High Court Quashes Order Against Visually Disabled Daughter

Court News

SDM Found Neither Ownership Nor Threat Verified, DM Ordered Eviction Anyway: Delhi High Court Quashes Order Against Visually Disabled Daughter

4 Nov 2026Read article ↗

Hired as a Nursery ‘Aaya’, Dropped When the Sponsor’s MOU Ended: Delhi High Court Says MCD Was Her Employer, Upholds Reinstatement With Full Back Wages

Court News

Hired as a Nursery ‘Aaya’, Dropped When the Sponsor’s MOU Ended: Delhi High Court Says MCD Was Her Employer, Upholds Reinstatement With Full Back Wages

4 Nov 2026Read article ↗

Travelling With His Vegetables to the Mandi: Delhi High Court Says Owner of Goods Is Not a ‘Gratuitous Passenger’, Insurer Must Pay Injured Vendor

Court News

Travelling With His Vegetables to the Mandi: Delhi High Court Says Owner of Goods Is Not a ‘Gratuitous Passenger’, Insurer Must Pay Injured Vendor

3 Nov 2026Read article ↗

Called ‘Goons’ in a Police Complaint, Lawyer Sued for ₹10 Lakh: Delhi High Court Says a Complaint to Police, Read in Context, Is Not Defamation

Court News

Called ‘Goons’ in a Police Complaint, Lawyer Sued for ₹10 Lakh: Delhi High Court Says a Complaint to Police, Read in Context, Is Not Defamation

3 Nov 2026Read article ↗

Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff

Court News

Worked on Muster Roll Since the 1990s, Regularised in 2004: Delhi High Court Says Old Pension Scheme, Not NPS, Applies to Two Retired DUSIB Staff

2 Nov 2026Read article ↗

Sons Gave Up Their Share to Mother, Then She Sought Daughter-in-Law’s Eviction: Delhi High Court Sets Aside Senior Citizens Act Order

Court News

Sons Gave Up Their Share to Mother, Then She Sought Daughter-in-Law’s Eviction: Delhi High Court Sets Aside Senior Citizens Act Order

2 Nov 2026Read article ↗

Lent Rs 10 Lakh, Lost in Trial Court: Delhi HC Decrees Recovery, Says Borrower Who Admits Receipt Must Prove Her ‘Adjustment’ Defence

Court News

Lent Rs 10 Lakh, Lost in Trial Court: Delhi HC Decrees Recovery, Says Borrower Who Admits Receipt Must Prove Her ‘Adjustment’ Defence

2 Nov 2026Read article ↗