Court News
Chhattisgarh High Court Denies Child Custody to Father Living with Second Wife Without Divorce
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218 articles
Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
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Court News
Bombay High Court Says Section 314 Notices Invalid Without Specific Contravention
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Court News
AI Revolution in Law: How Technology is Speeding Up India’s Courts and Global Legal Services
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Court News
Bareilly Magistrate Resigns, Calls New UGC Equity Rules a ‘Black Law’
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Court News
Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute
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Court News
Supreme Court Rules Allowances Must Be Included in Overtime Wages Under Factories Act
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Court News
Bombay High Court Rules Granddaughter Cannot Reopen Settled Family Property Deal
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Court News
ITAT Delhi Allows Section 54F Deduction Despite Builder’s Delay in Possession
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Court News
Delhi High Court: Police Cannot Freeze Bank Accounts Without Court Approval
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Court News
Supreme Court: Registry Cannot Question Why a Party Is Impleaded
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Court News
E-Passport Adoption Surges in India: Why Travellers Are Choosing Chip-Enabled Passports
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