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Court News

Turning 18 Doesn’t End a Father’s Duty: Calcutta High Court Says Maintenance Continues for Adult Son With 70% Orthopaedic Disability

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Encroachment Drive Went Too Far: Calcutta High Court Orders Authorities to Rebuild Demolished Private Building and Pay Rs 10 Lakh

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Buyer Who Sends His Brother to Testify Loses Property Suit: Calcutta High Court on Readiness, Willingness and Power of Attorney Evidence

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Lost Ticket, Not Lost Claim: Calcutta High Court Awards Rs 8 Lakh for Fatal Fall From Overcrowded Local Train

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“Criminal Investigation Is Never Complaint-Specific”: Calcutta High Court Rejects Former Minister's Anticipatory Bail

Civil Suit Pending on the Same Sale Deed? Calcutta HC Quashes Parallel Cheating Case Against Advocate

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Calcutta High Court Clarifies Tenant Eviction Limits Under Senior Citizens Act

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Calcutta HC Acquits Army Officer in Tinder Case: False Promise to Marry Not Rape in Consensual Long-Term Relationship

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Cheque Bounce Case Against Sole Proprietor’s Wife Quashed

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Supreme Court Precedents on Heirs Liability in Cheque Bounce Cases

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Cheque Bounce Liability Dies with Drawer: Calcutta HC Clears Heir

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Supreme Court: Tax Reopening Cannot Rest on Suspicion