Court News
Supreme Court Issues Contempt Notice to DoPT Secretary Over ITAT Appointment Delay
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Court News
Chhattisgarh High Court: Blacklisting Orders Must Meet Tests of Fairness, Proportionality, and Reasoned Decision-Making
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Court News
Calcutta High Court Quashes Salary Recovery Against Indian Museum Employee After 20 Years
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Court News
Allahabad High Court: Writ Petition by Committee of Management Not Maintainable Without Specific Resolution
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Court News
Karnataka High Court Directs Tumakuru City Corporation to Decide on Excess Property Tax Adjustment
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Court News
Supreme Court Dismisses Punjab & Haryana High Court’s Petition on Compulsory Retirement of District Judge
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Court News
Supreme Court Rejects TN Cadre IPS Officer’s Claim for Rajasthan Cadre Vacancy of 2004
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Court News
Supreme Court: States Cannot Add Extra Qualifications Beyond Union Law for Public Posts
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Court News
Bombay High Court Quashes Collector’s Order on Independent Valuation Duty
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Court News
Bombay High Court: Adopted Child Entitled to Adoptive Parents’ Caste Certificate
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Court News
Kerala High Court: Quasi-Judicial Authorities Cannot Appeal Against Orders Setting Aside Their Own Decisions
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Court News
Supreme Court Slams Centre for Vendetta Against IRS Officer, Orders Fresh Selection with ₹5 Lakh Cost
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