Court News
Supreme Court to Decide Pension Rights of Short Service Army Officers
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204 articles
Court News
MP High Court: Aadhaar and Voter ID Not Proof of Age in Service Records
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Court News
Tattoo Removal After Medical Exam Not Valid for Armed Forces Recruitment, Rules Calcutta High Court
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Court News
Patna High Court: Strike Participation Alone Cannot Justify Termination Without Enquiry
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Court News
J&K High Court Quashes Compulsory Retirement: Bad Reputation Allegations Not Enough
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Court News
Supreme Court Upholds Dismissal of CISF Constable for Second Marriage
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Court News
J&K High Court: Surrendering Weapons Without Firing Is Cowardice, Restores Constable’s Dismissal
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Court News
Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act
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Court News
Supreme Court Affirms 2017 Pay Revision Rights for March 2016 Retirees: Pension Benefits Restored
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Court News
Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service
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Court News
Supreme Court Clarifies: Compassionate Appointment Not a Right to Higher Posts
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Court News
Supreme Court Expands POSH Act Protection: Women Can Approach Their Own ICC Against Harassment by Outsiders
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