Court News
Supreme Court Slams Bar Council of India: “Do Retired Judges Have Their Own Aircraft?” Over Allowances Issue
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306 articles
Court News
Supreme Court Says State’s Interest Cannot Suffer Due to Officers’ Lapses, Condones Delay in Public Land Case
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Court News
Supreme Court Allows CCI Probe into JioStar’s Alleged Abuse of Dominance in Kerala Cable TV Market
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Court News
Supreme Court Orders Higher Compensation for Families of Manual Scavenging Victims
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Court News
Supreme Court Says Development and Environment Must Go Hand in Hand
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Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
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Court News
Supreme Court Upholds State Hiring Rules Over AICTE Norms in Recruitment Dispute
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Court News
Supreme Court Rules Allowances Must Be Included in Overtime Wages Under Factories Act
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Court News
Supreme Court: Registry Cannot Question Why a Party Is Impleaded
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Court News
Supreme Court: Magistrate Cannot Be Judge in His Own Cause
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Court News
Supreme Court Upholds Salary Rights of Odisha Block Grant Teachers
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Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
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