Court News
Supreme Court Slams Service Agencies: Workers Paid Less Than Half of Contract Amount
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306 articles
Court News
CJI Surya Kant Blames Trade Unions for Slowing India’s Industrial Growth
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Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
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Court News
Supreme Court Clarifies: Only Civil Courts Can Extend Arbitration Timelines Under Section 29A
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Court News
Supreme Court Upholds Odisha Entry Tax Act, Dismisses Tata Sponge Iron’s Challenge
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Court News
Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List
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Court News
Supreme Court: No Formal Demand Notice Needed for Industrial Disputes; Sham Contract Allegations Must Be Heard
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Court News
Supreme Court Orders Inclusion of 49 HIMSR PG Seats in NEET-PG Counselling 2025–26
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Supreme Court: No Need for Handwriting Expert if Will Signatures Are Undisputed
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Court News
Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India
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Court News
Supreme Court Flags Minority Certificate Fraud in Haryana: Upper-Caste Conversions to Buddhism Under Scrutiny
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Court News
Allahabad High Court Orders Immediate Eviction: Landmark Ruling Reinforces Landlords’ Rights in Property Disputes
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