Court News
Gift Deed vs Will: The Big Property Transfer Decision in India
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186 articles
Court News
Delhi High Court: Subsequent Bail Plea Must Go to Same Judge
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Court News
Supreme Court Issues Contempt Notice to DoPT Secretary Over ITAT Appointment Delay
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Court News
Supreme Court Upholds SEBI Nod for WeWork India IPO
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Allahabad High Court: Writ Petition by Committee of Management Not Maintainable Without Specific Resolution
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Delhi High Court Stays CBI Summons to Lawyer, Calls Action “Not Done”
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Himachal High Court Dismisses Cheque Bounce Case: No Proof of Proprietorship Ownership Under NI Act
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Delhi High Court Rules: Stridhan Gifts Not Income, Wife Entitled to Maintenance
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Court News
Supreme Court Orders Refund in Property Sale Fraud: Seller Concealed Bank Mortgage in Agreement
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Court News
Supreme Court: Sole Attesting Witness Ignorance Can Invalidate a Will
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Court News
Kerala High Court: Wife’s Property Cannot Be Attached for Husband’s Sales Tax Arrears
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Court News
Gauhati High Court: ITC Cannot Be Denied to Genuine Buyers for Supplier’s Lapse
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