Court News
A Decade Without Pension: Supreme Court Seeks SOP From UP Chief Secretary, Urges Priority Hearing of Pension Cases
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Court News
Retiring on 30 June Still Earns the 1 July Increment: Supreme Court Extends Benefit to Gujarat's Long-Serving Daily-Wage Workers
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Court News
Eligibility Is Tested on the Date of Appointment: Supreme Court Sets Aside Reinstatement of Bihar Teacher
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Court News
“Children Are Children”: Bombay High Court Strikes Down Railway Circular Denying Passes to Children of Void Marriages
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Court News
Disciplinary Action Against a Judge for Granting Bail Quashed: Supreme Court Says Counselling or an ACR Remark Would Have Sufficed
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Court News
University's Clerical Lapse Can't Cost a Student His Job: Supreme Court Orders Degree Verification and Salary Arrears
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Court News
No Order Against the State Without Making the State a Party: Supreme Court Sets Aside Absorption Direction, Awards Rs 10 Lakh
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Court News
Ad Hoc Service Counts for Pension, Not for Seniority Over Direct Recruits: Supreme Court Settles Tamil Nadu Dispute
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Court News
“The Educational System Is Primarily for the Students”: Supreme Court Says Teachers Have No Right to Inter-District Transfer
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Court News
Vague Eligibility Criteria in a Job Advertisement? Supreme Court Says the Benefit Goes to the Candidate
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Court News
Dismissed After Acquittal? Rajasthan High Court Awards Back Wages to Constable for the Gap
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Court News
Higher Marks Cannot Cure Missing Qualification: Supreme Court on NIOS Certificate in Recruitment
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