Court News
18 Years as a Daily-Wage Watchman: Supreme Court Says Regularisation Runs From Completion of 10 Years
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204 articles
Court News
Promotion Does Not Wipe the Slate for Retention: Supreme Court Upholds CISF Inspector's Compulsory Retirement
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Deeply Researched Wills Drafts
Surplus Means Same Post, Not a Promotion: Supreme Court on Absorption of a Surplus Lecturer
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Court News
Silence About Pending Cases Costs RPF Recruits Their Jobs: Supreme Court Upholds Discharges
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Court News
Selected but Not Appointed: Supreme Court Says the State Cannot Re-Decide Eligibility Already Settled by the PSC
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Court News
Open University Degree, Old Rules: Supreme Court Says Tamil Nadu Official Is Eligible for Promotion
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Court News
Officiating Service Is Not a Vested Right: Supreme Court Applies the 2005 Rules to BSNL Rajbhasha Promotions
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Court News
Experience From the Wrong District: Supreme Court Upholds Cancellation of Anganwadi Supervisor's Appointment
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Court News
You Cannot Hide What You Did Not Know: Supreme Court Reinstates FACT Technician Sacked Over an Undisclosed Police Report
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Court News
Delay Defeats the Purpose: Supreme Court Orders J&K to Release Government-Employed Coach for India’s Kayaking Team at the Asian Games
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Court News
Promoted, Then Pushed Out: Supreme Court Quashes Officer’s Compulsory Retirement and Orders Rs 15 Lakh in Costs and Compensation
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Court News
Minority School Need Not Seek Approval to Terminate, But Suspension Lapses Without It: Delhi High Court
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