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Court News

Supreme Court: Accused on Bail Need Not Appear in Every Criminal Appeal Hearing

Supreme Court: Mutation Based on Will Permissible Under M.P. Land Revenue Code, But Does Not Confer Title

Court News

Supreme Court Clarifies: Registering Authority Loses Control Once Document Is Registered Under Stamp Act

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Supreme Court Uses Article 142 to End Marriage, Closes 20 Cases Between Couple

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Fake Rape Cases and Dating App Risks: Supreme Court, IPC Laws, and Safety Precautions for Young Indians

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Supreme Court: Ratification of Power of Attorney Acts Starts Fresh Limitation Period for Specific Performance

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Supreme Court Clarifies: District Magistrates’ Powers Under SARFAESI Act Section 14 Are Ministerial, Not Adjudicatory

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Supreme Court: High Courts Cannot Issue Blanket Orders in POCSO Bail Cases Under CrPC Section 439

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Supreme Court Calls for Blockchain-Based Land Records to Prevent Tampering and Property Disputes

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Supreme Court Bars Anil Ambani from Leaving India, Orders SIT Probe into ₹40,000 Crore Bank Fraud

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Supreme Court: No Two Contradictory Orders Can Exist Against Same Single Judge Ruling

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Supreme Court: Delayed Litigants Cannot Demand Relief Just Because Others Succeeded