Court News
Delhi High Court Declares HIV Positive Persons as ‘Disabled’ Under RPwD Act
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167 articles
Court News
Supreme Court: Time-Bound Investigations Only in Cases of Undue Delay
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Court News
Supreme Court: Passport Renewal Cannot Be Denied If Trial Court Permits
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Court News
Delhi High Court: Acquitted Person’s Right to Dignity Can Override Freedom of Press
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Court News
Delhi High Court Declares Electricity a Fundamental Right Under Article 21
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Court News
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
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Court News
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
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Court News
Supreme Court: In Terror Cases, National Security Overrides Rights of Accused
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Court News
Allahabad High Court: School Transfer Certificate Not Proof of Age Under Juvenile Justice Act
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Court News
Supreme Court Declares Forced Narcos Tests Unconstitutional, Strengthens Rights of Accused
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Court News
Bombay High Court Orders Shilpa Shetty & Raj Kundra to Deposit ₹60 Crore Before London Travel
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Court News
Supreme Court’s Call for Speedy Trials: Lessons from Sanjay Dutt’s Appeal and Provisions in BNS
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