Court News
Allahabad High Court: Right to Exams Is Part of Right to Life
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167 articles
Court News
50 Years for ₹7.65: Mumbai Court Closure Highlights Irony of India’s Long Trials Over Petty Crimes
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Court News
Supreme Court to Frame SOP on Freezing Bank Accounts in Cybercrime Cases: What It Means for Citizens
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Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
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Court News
Madras High Court Warns Against Illegal Detention, Says Liberty Cannot Be Compromised Even for an Hour
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Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child
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Court News
Madras High Court Grants Interim Bail to Savukku Shankar, Slams Police for Targeting Critics
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Court News
Delhi High Court: SEBI Must Share Investigation Report with Accused, Withholding Violates Fair Trial Rights
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Karnataka High Court: Family Courts Cannot Use Look Out Circulars to Enforce Maintenance Orders
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Court News
Kerala High Court: Bail Cannot Be Turned into Detention for Foreign Nationals
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Court News
Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies
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Court News
Delhi High Court Weighs Right to be Forgotten Against Indian Kanoon’s Role in Publishing Court Judgments
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