Court News
Officiating Service Is Not a Vested Right: Supreme Court Applies the 2005 Rules to BSNL Rajbhasha Promotions
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174 articles
Court News
Experience From the Wrong District: Supreme Court Upholds Cancellation of Anganwadi Supervisor's Appointment
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Court News
You Cannot Hide What You Did Not Know: Supreme Court Reinstates FACT Technician Sacked Over an Undisclosed Police Report
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Court News
Delay Defeats the Purpose: Supreme Court Orders J&K to Release Government-Employed Coach for India’s Kayaking Team at the Asian Games
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Court News
Promoted, Then Pushed Out: Supreme Court Quashes Officer’s Compulsory Retirement and Orders Rs 15 Lakh in Costs and Compensation
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Court News
Minority School Need Not Seek Approval to Terminate, But Suspension Lapses Without It: Delhi High Court
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Court News
A Decade Without Pension: Supreme Court Seeks SOP From UP Chief Secretary, Urges Priority Hearing of Pension Cases
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Court News
Retiring on 30 June Still Earns the 1 July Increment: Supreme Court Extends Benefit to Gujarat's Long-Serving Daily-Wage Workers
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Court News
Eligibility Is Tested on the Date of Appointment: Supreme Court Sets Aside Reinstatement of Bihar Teacher
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Court News
“Children Are Children”: Bombay High Court Strikes Down Railway Circular Denying Passes to Children of Void Marriages
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Court News
Disciplinary Action Against a Judge for Granting Bail Quashed: Supreme Court Says Counselling or an ACR Remark Would Have Sufficed
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Court News
University's Clerical Lapse Can't Cost a Student His Job: Supreme Court Orders Degree Verification and Salary Arrears
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