Court News
Madras High Court Upholds Karthigai Deepam Lamp Lighting at Thiruparankundram Hill, Rejects Law and Order Concerns
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141 articles
Court News
Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status
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Court News
Madras High Court: State Cannot Act on Superstition, Orders Return of Seized Hindu Idols
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Court News
Madras High Court Clears Stupa for 1755 War Heroes: Honouring Forgotten Freedom Fighters
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Madras High Court Upholds Sisters’ Equal Rights in Ancestral Property: Mortgage Records Not Enough to Deny Share
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Court News
Madras High Court Warns Against Illegal Detention, Says Liberty Cannot Be Compromised Even for an Hour
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Court News
Madras High Court Clarifies GST Notice Service: Officers Must Use Alternate Modes Before Ex-Parte Orders
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Court News
Madras High Court Grants Interim Bail to Savukku Shankar, Slams Police for Targeting Critics
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Court News
Madras High Court Quashes 11-Year-Old Tax Case: Time Limit Under Section 153(2A) Expired
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Court News
Madras High Court: Teaching Bhagavad Gita Not Religious, Trusts Can Seek FCRA Registration
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Court News
Madras High Court: Benami Attachments Cannot Override NCLT-Approved Resolution Plans
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Court News
Madras High Court Calls for Audit of Fees Paid to Law Officers
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