Court News
Bombay High Court Clarifies: Mere Transfer of Money with Interest Does Not Make One a ‘Money Lender’
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185 articles
Court News
Supreme Court Rejects Abu Salem’s Plea for Release, Rules 25-Year Sentence Not Yet Complete
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Court News
Vijay Mallya Tells Bombay High Court He Cannot Return to India, Cites Passport Revocation and UK Ban
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Court News
Bombay High Court Orders Release of Imported Walnuts, Says No Bank Guarantee Without Proof of Undervaluation
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Court News
Dharma Productions Moves Bombay HC Over Wrongful Termination of Punjabi Film Pact
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Court News
Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act
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Court News
Supreme Court Grants Bail to Woman Accused of Cheating by Posing as Lawyer
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Court News
Bombay High Court Rules: Advocates Cannot Face Criminal Liability for Mere Legal Opinions
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Court News
Bombay High Court Hears UK Doctor’s Plea Against FIR Over Posts on PM Modi; Mumbai Police Defends Action
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Court News
Bombay High Court Bans Sale of Basements and Parking Spaces, Declares Them Common Amenities
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Court News
Bombay High Court Quashes Collector’s Order on Independent Valuation Duty
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Court News
Bombay High Court: Adopted Child Entitled to Adoptive Parents’ Caste Certificate
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