Court News
Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
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141 articles
Court News
Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
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Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
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Court News
Madras High Court: Directors Cannot Be Directly Targeted for GST Dues During Liquidation
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Court News
Madras High Court Invokes Gandharva Marriage to Protect Women in Live-In Relationships
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Court News
Madras High Court Quashes FIR Against Amit Malviya, Calls Udhayanidhi’s Remarks on Sanatana Dharma ‘Hate Speech’
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Court News
CIC Ruling: Advocates Cannot File RTI Applications for Clients’ Cases, Law Meant for Citizens Only
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Court News
Madras High Court Rules: Single Appeal Maintainable Against Common Judgment in Suit and Counterclaim
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Court News
Justice G.R. Swaminathan: The Madras High Court Judge Whose Orders Sparked a National Debate
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Court News
GST Orders and Natural Justice: Madras High Court Clarifies Same-Day Reply Issue
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Chennai Lawyer Arrested in Multi-Crore Accident Insurance Scam: CB-CID Probe Exposes Fraud Network
Court News
Chennai Lawyer Arrested in Multi-Crore Accident Insurance Scam: CB-CID Probe Exposes Fraud Network
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Court News
Madras High Court Bans Book with Scandalous Remarks Against Judge, Orders Contempt Action Against Publisher
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