Court News
Supreme Court Flags Minority Certificate Fraud in Haryana: Upper-Caste Conversions to Buddhism Under Scrutiny
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
constitutional lawClear topic ×
185 articles
Court News
Punjab & Haryana High Court: Widows Free to Sell Non-Ancestral Property, Customs Cannot Override Equality
Read article ↗
Court News
Madras High Court: Non-Citizens Cannot Be Fired Solely for Nationality, Relief to Sri Lankan Refugee
Read article ↗
Court News
Madras High Court Slams Vexatious Plea: Father-in-Law Fined for Targeting Daughter-in-Law
Read article ↗
Court News
Supreme Court Orders Higher Compensation for Families of Manual Scavenging Victims
Read article ↗
Court News
Supreme Court Warns Against Misuse of PILs, Orders Petitioner to Show Income Records
Read article ↗
Court News
Madras High Court Slams Police Inaction: Abuse of Former Judge “Not Just Law and Order”
Read article ↗
Court News
Supreme Court Declares Maternity Leave a Fundamental Right, Rejects Two-Child Norm
Read article ↗
Court News
Rajasthan High Court: Lawyers Cannot Strike, Boycott Violates Litigants’ Right to Justice
Read article ↗
Court News
Madras High Court Blocks Tamil Nadu’s Student Data Collection Drive, Calls It Privacy Violation
Read article ↗
Court News
Madras High Court: Roads Have No Religious Character, Orders Removal of Pavement Shrine
Read article ↗
Court News
Supreme Court Rejects Privacy Plea, Allows ED to Access I-PAC Official’s Phone
Read article ↗