Court News
Supreme Court Examines Dowry Complaint Against Married Man by Live-In Partner: A Landmark Case on Section 498A
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306 articles
Court News
Supreme Court Allows Patent Mapping in Cancer Drug Dispute Between Bristol Myers Squibb and Zydus
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Court News
Is Lending Cash to Relatives Illegal? Understanding Section 269SS of the Income Tax Act
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Court News
Supreme Court: High Courts Must Address All Issues in Writ Petitions, Not Just One Point
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Court News
Supreme Court Criticizes Tribunal for Handwritten Orders Despite E-Courts Project
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Court News
Supreme Court Declines Plea Against Pujas at Ladle Mashaq Dargah in Kalaburagi
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Court News
Supreme Court: Court’s Permission Needed to Arrest Accused of New Offence Added After Bail
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Court News
Supreme Court Rules Telecom Spectrum Is a Public Resource, not a Corporate Asset Under IBC
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Court News
Supreme Court Flags Racket of Fake Motor Accident Claims Using Insured Vehicles
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Court News
Supreme Court Halts Talaq-e-Hasan Between Couple, Refers Case to Mediation
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Court News
Supreme Court Rejects Plea for Re-Evaluation of SSC Exam Answers: No Role for Sympathy or Compassion
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Court News
Supreme Court Quashes SC/ST Act Case Against Vyapam Whistleblower Dr. Anand Rai
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