Court News
Can the SC Commission Order Payment of Arrears? Supreme Court Says Its Role Is Recommendatory, Not Adjudicatory
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174 articles
Court News
Who Can Dismiss a Senior MCD Engineer? Supreme Court Says the Commissioner
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Court News
Mother’s Criminal Case Cannot Freeze Son’s Job Claim: Supreme Court on Haryana Compassionate Appointment
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Court News
Selected for a Civil Job but No Prior Permission: Supreme Court Says Air Force Rule Is Mandatory
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Court News
One Mark, Ten Years Later: Supreme Court Reverses High Court on a Disputed Mughal-History Answer Key
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Court News
Pension Is Not a Bounty: Supreme Court Grants Railway Widow Family Pension From 2000, Not Just From 2014
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Court News
18 Years as a Daily-Wage Watchman: Supreme Court Says Regularisation Runs From Completion of 10 Years
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Court News
Promotion Does Not Wipe the Slate for Retention: Supreme Court Upholds CISF Inspector's Compulsory Retirement
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Deeply Researched Wills Drafts
Surplus Means Same Post, Not a Promotion: Supreme Court on Absorption of a Surplus Lecturer
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Court News
Silence About Pending Cases Costs RPF Recruits Their Jobs: Supreme Court Upholds Discharges
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Court News
Selected but Not Appointed: Supreme Court Says the State Cannot Re-Decide Eligibility Already Settled by the PSC
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Court News
Open University Degree, Old Rules: Supreme Court Says Tamil Nadu Official Is Eligible for Promotion
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