Court News
Madras High Court: Pension Cannot Be Withheld for Maintenance Enforcement
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Family LawClear topic ×
154 articles
Court News
Family in the Digital Age: Custody Disputes and Law in India
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Court News
Supreme Court Bars Murder Accused from Inheriting Victim’s Property: Reinforcing Doctrine Against Unjust Enrichment
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Court News
SC Declares Persistent Refusal of Intimacy as Mental Cruelty: Divorce Granted
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Court News
Supreme Court Upholds Eviction Under Senior Citizens Act: “Let Father Live in Peace”
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Court News
Breaking Bonds: Family Law in Transition
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Court News
Uniform Civil Code in Assam: A State-Level Experiment with National Implications
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Court News
SC Rules DNA Evidence Can Override Presumption of Legitimacy in Maintenance Cases
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Court News
SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments
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Court News
Misuse of Matrimonial Laws: Supreme Court’s Warning and the Need for Reform
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Court News
Impotency Allegation in Police Complaint Not Defamation, Rules Allahabad HC
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Court News
Supreme Court Expands ‘Shared Household’ Definition Beyond Husband’s Property
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