Court News
Supreme Court: High Courts Must Address All Issues in Writ Petitions, Not Just One Point
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Court News
Supreme Court Upholds BCI’s ₹1.25 Lakh Nomination Fee, Bars High Courts from Interfering in State Bar Council Elections
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Court News
Supreme Court: No Woman Can Be Forced to Continue Pregnancy, Allows Termination of Minor’s 30-Week Pregnancy
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Court News
Supreme Court: States Cannot Add Extra Qualifications Beyond Union Law for Public Posts
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Court News
Delhi High Court: FIR Registration Alone Not Grounds for Election Disclosure, Upholds Manish Sisodia’s 2020 Win
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Court News
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
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Court News
Bombay High Court Hears UK Doctor’s Plea Against FIR Over Posts on PM Modi; Mumbai Police Defends Action
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Court News
Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics
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Court News
Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee
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Court News
Supreme Court: Armed Forces Tribunal Can Hear Appeals Against ICC Findings Under POSH Act
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Court News
Supreme Court Declares Temple Trusts Not an Industry Under Labour Law
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Court News
Supreme Court Warns High Courts: End Delays in Delivering Judgments
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