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3 articles

Jharkhand HC Orders Equal Relief for Male Acid Attack Survivors

Court News

Jharkhand HC Orders Equal Relief for Male Acid Attack Survivors

29 Jun 2026Read article ↗

Kerala High Court Cracks Down on Delays: Home Secretary Summoned Over Mediator Fees and Victim Compensation

Court News

Kerala High Court Cracks Down on Delays: Home Secretary Summoned Over Mediator Fees and Victim Compensation

17 Mar 2026Read article ↗

Delhi MACT Awards ₹1.63 Crore Compensation to Engineer’s Family After Fatal Head-On Crash

Court News

Delhi MACT Awards ₹1.63 Crore Compensation to Engineer’s Family After Fatal Head-On Crash

4 Jan 2026Read article ↗