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2 articles

Revenue Records at the Root: Why India’s Land Disputes Begin in the Tehsil Office

Court News

Revenue Records at the Root: Why India’s Land Disputes Begin in the Tehsil Office

3 May 2026Read article ↗

Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights

Court News

Madhya Pradesh High Court: Long Possession of Public Land Without Title Gives No Legal Rights

13 Jan 2026Read article ↗