THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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2 articles

Bombay High Court Expands Scope of Compensation Under Section 28-A

Court News

Bombay High Court Expands Scope of Compensation Under Section 28-A

10 Mar 2026Read article ↗

Budget 2026: Income Tax Exemption on Land Acquisition Compensation Under RFCTLARR Act

Court News

Budget 2026: Income Tax Exemption on Land Acquisition Compensation Under RFCTLARR Act

6 Feb 2026Read article ↗