Court News
SC Upholds Withholding of Gratuity Pending Proceedings
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5 articles
Court News
Gen Naravane’s Memoir Sparks Debate on Rules for Retired Officers
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Court News
Delhi High Court Rules: CRPF Widow Can Keep Family Pension After Remarriage
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Court News
Supreme Court Clarifies: Resignation Ends Pension Rights Under CCS Rules, Even After Long Service
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Court News
Calcutta High Court Rules: Medically Discharged Defence Staff Entitled to Invalid Pension Without 10-Year Service Requirement
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