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Will Validity CaseClear topic ×

2 articles

Seth Beni Chand (Deceased) v. Smt Kamla Kunwar & Ors.: Supreme Court Upholds Validity of Will Excluding Son

Key Wills Judgement

Seth Beni Chand (Deceased) v. Smt Kamla Kunwar & Ors.: Supreme Court Upholds Validity of Will Excluding Son

29 Mar 2026Read article ↗

Supreme Court Upholds 1980 Will in Dhanpat v. Sheo Ram, Limits High Court’s Power in Second Appeals

Key Wills Judgement

Supreme Court Upholds 1980 Will in Dhanpat v. Sheo Ram, Limits High Court’s Power in Second Appeals

27 Mar 2026Read article ↗