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3 articles

Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue

Court News

Supreme Court Rejects West Bengal Plea: NIA Probe in Beldanga Violence to Continue

17 Mar 2026Read article ↗

Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status

Court News

Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status

7 Jan 2026Read article ↗

Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?

Court News

Zohran Mamdani’s Letter to Umar Khalid: Can Public Solidarity Influence Indian Courts in Riot Cases?

3 Jan 2026Read article ↗