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Tribunal ReformsClear topic ×

3 articles

Supreme Court Extends Tribunal Members’ Term till September 2026

Court News

Supreme Court Extends Tribunal Members’ Term till September 2026

11 Mar 2026Read article ↗

Supreme Court Slams Tribunals as Liability, Calls Them Government’s Headache

Court News

Supreme Court Slams Tribunals as Liability, Calls Them Government’s Headache

1 Mar 2026Read article ↗

Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule

Court News

Supreme Court Clears Way for CAs to Join ITAT without 25-Year Experience Rule

21 Nov 2025Read article ↗