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4 articles

Vodafone’s Stake Transfer Plan in Vi: Legal and Regulatory Dimensions

Court News

Vodafone’s Stake Transfer Plan in Vi: Legal and Regulatory Dimensions

10 May 2026Read article ↗

Vodafone Idea’s ₹50,000 Crore Lifeline Required AGR Dispute Closes: Who Will Step In?

Court News

Vodafone Idea’s ₹50,000 Crore Lifeline Required AGR Dispute Closes: Who Will Step In?

5 May 2026Read article ↗

Vodafone Idea AGR Reassessment Expected Soon

Court News

Vodafone Idea AGR Reassessment Expected Soon

25 Apr 2026Read article ↗

Supreme Court Rules Telecom Operators Must Pay Reserve Price from February 2, 2012

Court News

Supreme Court Rules Telecom Operators Must Pay Reserve Price from February 2, 2012

24 Feb 2026Read article ↗