THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Supreme Court property caseClear topic ×

3 articles

Supreme Court Affirms Sale Deed as Conclusive Proof of Property Ownership in Rajeev Gupta vs. Prashant Garg Case

Court News

Supreme Court Affirms Sale Deed as Conclusive Proof of Property Ownership in Rajeev Gupta vs. Prashant Garg Case

24 Mar 2026Read article ↗

Supreme Court in Samiullah vs. State of Bihar Rules Mutation Does Not Confer Property Ownership

Court News

Supreme Court in Samiullah vs. State of Bihar Rules Mutation Does Not Confer Property Ownership

24 Mar 2026Read article ↗

Suraj Lamp & Industries Pvt. Ltd. v. State of Haryana & Another: Supreme Court Declares GPA Sales Invalid, Mandates Registered Deeds for Property Ownership

Court News

Suraj Lamp & Industries Pvt. Ltd. v. State of Haryana & Another: Supreme Court Declares GPA Sales Invalid, Mandates Registered Deeds for Property Ownership

24 Mar 2026Read article ↗