Court News
Kerala High Court Cracks Down on Delays: Home Secretary Summoned Over Mediator Fees and Victim Compensation
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6 articles
Court News
Supreme Court Bans NCERT Class 8 Textbook Over ‘Judiciary Corruption’ Chapter, Orders Accountability
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Court News
Supreme Court Slams NCERT Over Class 8 Textbook Reference to Judicial Corruption
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Court News
Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions
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Court News
Supreme Court Warns of Heavy Compensation in Dog-Bite Cases, Liability for Stray Dog Feeders
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Court News
Supreme Court Cracks Down on Digital Arrest Scams Using Forged Court Documents
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