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2 articles

Can a 90-Year-Old Parsi Doctor Adopt His 43-Year-Old Caretaker?

Court News

Can a 90-Year-Old Parsi Doctor Adopt His 43-Year-Old Caretaker?

1 May 2026Read article ↗

Bombay High Court: GST Clearance Certificate Must Come from Department, Not Chartered Accountant, in Service Tenders

Court News

Bombay High Court: GST Clearance Certificate Must Come from Department, Not Chartered Accountant, in Service Tenders

28 Dec 2025Read article ↗