Court News
Bail Conditions Relaxed for Offences up to 7 Years
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Proportionality PrincipleClear topic ×
7 articles
Key Wills Judgement
Delhi High Court Slams PNB: Officer’s Dismissal on Retirement Day Quashed
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Court News
Chhattisgarh High Court: Blacklisting Orders Must Meet Tests of Fairness, Proportionality, and Reasoned Decision-Making
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Court News
Jharkhand High Court Orders Reinstatement of CISF Constable Removed After Bokaro Steel Plant Theft
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Court News
Punjab & Haryana High Court Cuts Sub-Inspector’s Extortion Punishment: Balancing Guilt and Proportional Justice
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Court News
Orissa High Court Quashes ₹96 Crore NGT Penalty: Calls Order Arbitrary and Disproportionate
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Court News
Supreme Court Says Nine Years Enough: Urges Mercy for Doctor Penalised Over Digital Watch in Exam
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