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Proportionality DoctrineClear topic ×

2 articles

Delhi High Court: PSU Employee’s Tweets Alleging Corruption Amount to Misconduct, But Removal Too Harsh

Court News

Delhi High Court: PSU Employee’s Tweets Alleging Corruption Amount to Misconduct, But Removal Too Harsh

14 Feb 2026Read article ↗

Calcutta High Court Protects Bidders: Inadvertent Errors in Tender Documents Cannot Lead to Forfeiture of Earnest Money

Court News

Calcutta High Court Protects Bidders: Inadvertent Errors in Tender Documents Cannot Lead to Forfeiture of Earnest Money

9 Jan 2026Read article ↗