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2 articles

Orissa High Court Reaffirms Two-Child Norm: Panchayat Members Disqualified for Having More Than Two Children

Court News

Orissa High Court Reaffirms Two-Child Norm: Panchayat Members Disqualified for Having More Than Two Children

1 Feb 2026Read article ↗

Himachal Pradesh High Court Upholds Five-Year Term Rule for Panchayati Raj Elections

Court News

Himachal Pradesh High Court Upholds Five-Year Term Rule for Panchayati Raj Elections

14 Jan 2026Read article ↗