THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Nominee vs Legal HeirClear topic ×

2 articles

Why Senior Citizens Must Register a Will for Smooth Transfer of Company Stocks in India

Court News

Why Senior Citizens Must Register a Will for Smooth Transfer of Company Stocks in India

7 Feb 2026Read article ↗

Guardrails Needed: How Nominees Can Truly Inherit Assets in India

Court News

Guardrails Needed: How Nominees Can Truly Inherit Assets in India

12 Dec 2025Read article ↗