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2 articles

India Mandates AI Labelling: New Rules Target Deepfakes and Faster Takedowns

Court News

India Mandates AI Labelling: New Rules Target Deepfakes and Faster Takedowns

17 Feb 2026Read article ↗

X Corp Appeals Against Karnataka High Court Ruling: Sahyog Portal Takedown Orders Challenge Free Speech

Court News

X Corp Appeals Against Karnataka High Court Ruling: Sahyog Portal Takedown Orders Challenge Free Speech

16 Nov 2025Read article ↗