Court News
Rajasthan High Court Quashes 498A Case Post Divorce Settlement
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Court News
Supreme Court: Pre-Cognizance Hearing Mandatory Under BNSS in PMLA Cases
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Court News
Default Bail Reinforced: SC Strikes Down Mechanical Extension of Chargesheet Time
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Court News
Karnataka High Court Flags Dangerous Trend of Criminal Cases Against Opposing Lawyers
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Court News
Gauhati High Court Clarifies Suicide Abetment Cognizance in POCSO-Linked Cases
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