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2 articles

Supreme Court: No Fresh Objections After Decree Execution Under Section 47 CPC

Court News

Supreme Court: No Fresh Objections After Decree Execution Under Section 47 CPC

1 Feb 2026Read article ↗

Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost

Court News

Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost

20 Jan 2026Read article ↗