Court News
Actor Rajinikanth’s Property Lease Exempted from Service Tax
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Indirect Tax LitigationClear topic ×
4 articles
Court News
CESTAT Rules Unauthenticated Electronic Data Cannot Prove Clandestine Removal
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Court News
Bombay High Court Quashes GST Demand on Leasehold Assignment, Rules It Is Not a Supply of Service
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Court News
GST Recovery from Deceased Persons: Courts Clarify Liability of Legal Heirs
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