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2 articles

The Verdict That Triggered India's Emergency: Unseating Indira Gandhi

Court News

The Verdict That Triggered India's Emergency: Unseating Indira Gandhi

13 Jun 2026Read article ↗

Delhi High Court: FIR Registration Alone Not Grounds for Election Disclosure, Upholds Manish Sisodia’s 2020 Win

Court News

Delhi High Court: FIR Registration Alone Not Grounds for Election Disclosure, Upholds Manish Sisodia’s 2020 Win

9 Feb 2026Read article ↗