Court News
IRDAI's ₹1 Crore Penalty on Canara HSBC Life: A Legal Analysis
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8 articles
Court News
Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds
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Court News
Health Insurance Under Siege: Strategic Research on Medical Inflation in India
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Court News
IRDAI Plans to Scrap High Upfront Commissions for Life Insurance Agents
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Court News
IRDAI Plans Sweeping Reforms to Cut Insurance Costs in India
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Court News
IRDAI Cracks Down on Mis-Selling: Insurance Bill 2025 Brings Stronger Safeguards
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Court News
Delhi High Court Exposes Pirated CCTV Software Use by Commerce Ministry
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Court News
Supreme Court Flags Motor Insurance Crisis: 56% Vehicles Uninsured, Seeks Govt and IRDAI Action Plan
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