Court News
Supreme Court Ruling: Litigants Protected from E-Portal Failures
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17 articles
Court News
Supreme Court Clarifies Section 14 IBC Moratorium in Homebuyer Disputes
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Court News
NCLT Ruling on Pre-Existing Disputes in Insolvency Proceedings
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Court News
Supreme Court Defines Operational Debt Boundaries Under IBC
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Court News
Supreme Court Upholds NCLT and NCLAT's Appellate Authority Under IBC
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Court News
Bombay High Court's Landmark Ruling on IBC Amendment for Personal Guarantors
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Court News
Supreme Court Upholds CoC-Approved Insolvency Plans, Rejects SRA Withdrawals
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Court News
Supreme Court Ruling: Settlement Talks Can't Delay Insolvency Proceedings
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Court News
NCLAT Rules PMLA Actions Unaffected by IBC Moratorium
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Court News
NCLT Enforces Dual-Track Insolvency: Guarantor’s Liability with Principal Borrower
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Court News
NCLT Orders Kotak Bank to Release Title Deeds Post Resolution Payment
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Court News
Supreme Court Upholds IBC Timelines Over Procedural Loopholes
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