Court NewsS.R. Srinivasa & Ors. v. S. Padmavathamma: Supreme Court Rules Will Not Proved, Property Reverts to Mother’s Heirs24 Mar 2026Read article ↗
Court NewsSaroja v. Santhil Kumar & Others: Supreme Court Upholds Adoption and Registered Will, Dismisses Widow’s Appeal24 Mar 2026Read article ↗