THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Hindu Adoptions ActClear topic ×

3 articles

Supreme Court Rejects Adoption and Will Claim in Landmark Property Dispute in COURTKUTCHEHRY FAQ ON INDIA’s LANDMARKS JUDGEMENTS ON WILL, PROBATE, CODICIL

Key Wills Judgement

Supreme Court Rejects Adoption and Will Claim in Landmark Property Dispute in COURTKUTCHEHRY FAQ ON INDIA’s LANDMARKS JUDGEMENTS ON WILL, PROBATE, CODICIL

30 Mar 2026Read article ↗

Kashibai & Anr. v. Parwatibai & Ors.: Supreme Court Restores Plaintiffs’ Half Share in Partition Dispute

Court News

Kashibai & Anr. v. Parwatibai & Ors.: Supreme Court Restores Plaintiffs’ Half Share in Partition Dispute

28 Mar 2026Read article ↗

Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim

Court News

Moturu Nalini Kanth v. Gainedi Kaliprasad: Supreme Court Upholds Dismissal of Adoption and Will Claim

21 Mar 2026Read article ↗