Court News
Hyderabad Biryani Probe Uncovers ₹70,000 Crore Tax Evasion Across India
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
GST Act 2017Clear topic ×
5 articles
Court News
AP High Court Quashes Combined GST Notice Against Uber India, Orders Separate Notices for Each Financial Year
Read article ↗
Court News
Allahabad High Court Clarifies GST Notice Rules: IT Act Provisions Not Applicable
Read article ↗
Court News
Rajasthan High Court Rejects Bail in ₹95 Crore GST Evasion Case Linked to Online Gaming
Read article ↗
Court News
Delhi High Court: GST Bank Account Attachment Lapses After One Year, Orders Release with ₹10 Lakh Minimum Balance
Read article ↗